Authored By: Mouboni Banerjee Jogesh Chandra Chaudhuri Law College (University of Calcutta) ABSTRACT Research is the essence of the development […]
THE ESSENCE AND ROLE PLAYED BY LEGAL RESEARCH IN THE GROWTH OF LEGAL EDUCATION Read More »
Authored By: Shante Rademeyer IIE Varsity College Abstract The constitutional and legislative framework that governs the impeachment of judges in
Removal of Judges in South Africa: An Analytic Perspective Read More »
Authored By: Buhle Grace Ngati University of South Africa (UNISA) Abstract: This article critically examines the doctrine of piercing the
Piercing the Corporate Veil: Balancing Legal Personality and the interests of Justice in Read More »
Authored By: Hayley Smyth The Open University Abstract This article examines the current and future regulatory landscape of Artificial Intelligence
The Future of Artificial Intelligence Regulation in the United Kingdom Read More »
Authored By: Monalisha Patro SOA National Institute of Law, Bhubaneswar INTRODUCTION Every second , one women in India gets tricked
Cyber crime Against Women In India Read More »
Authored By: Ahana Pant Amity University, Rajasthan INTRODUCTION: The ICJ, the UN’s principal judicial body, plays a vital role in
The International Court of Justice and the Enforcement Gap: Law Without Power Read More »
Authored By: Shreyas Rastogi ICFAI UNIVERSITY DEHRADUN Introduction “If I take leave during my period, I lose ₹300 that day.
Invisible Bleeding: The Case for Menstrual Leave in India’s Informal Labour Sector Read More »
Authored By: Maryam Samira Khan SOAS, University Of London Abstract Drawing on colonial and postcolonial court records, legislative texts, and
Authored By: Oladosu Praise Rereloluwa University of Lagos Abstract This paper critically examines the legal and policy frameworks financing tertiary
Authored By: Aryan Raj National Forensic Sciences University Delhi Abstract Corporate Social Responsibility (CSR) Policy has evolved from a charitable
Corporate Social Responsibility (CSR) :Development or Challenges Read More »
Authored By: Kumkum Mahzabin London College of Legal Studies (South) Abstract Artificial intelligence and internet technologies have transformed the Indian
Authored By: Swaroop Rajpurohit Law College Degradun, Uttaranchal University ABSTRACT The Real Estate (Regulation and Development) Act, 2016 was enacted
Delay in Possession and Compensation under RERA: Adequacy and Enforcement Challenges Read More »
