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Authored By: Hanaan Kasargod Middlesex University Dubai Introduction Recent years have seen a rapid increase in AI adoption across various
Authored By: Taona Chiteme Eduvos This article will explore the nature of cryptocurrencies as a decentralised medium of exchange, and
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Authored By: OLUWANIFEMI Adelaja Modupeoluwa KOLADAISI University Ibadan ABSTRACT This research seeks to examine the challenges affecting the application of
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Authored By: Arya Umrikar Symbiosis Law School Pune Introduction “Knowledge is like money: to be of value it must circulate,
Authoured By: Maham Aston University A practising barrister asked to advise on a point of law does not simply want
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Authored By: Daisy Kumari Amity Law School, Amity University Jharkhand ABSTRACT The internet and social media are changing the way
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Authored By: Liyabona Mkabile University of South Africa INTRODUCTION South Africa, often referred to as the “Rainbow Nation”, is a
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Authored By: Pavan Kumar Saini Devi Ahilya University, India Abstract Artificial intelligence is changing the world faster than the law
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