Authored By: Tharunika. S Vel Tech University, School of Law ABSTRACT: The fashion industry relies heavily on creativity and original
Copyright Protection of Fashion Sketches vs. Finished Garments Under Indian Law Read More »
Authored By: Charul Rathore Indore Institute of Law 1. ABSTRACT The growth of influencer marketing has transformed advertising practices within
Authored By: Shruti Sharma Bharati Vidyapeeth Institute of Management and Research Abstract Trade dress refers to the totality of visual
Authored By: Avni Monga Narsee Monjee Institute of Management Studies, Chandigarh ABSTRACT The emergence of “dupe culture” has created an
Authored By: Mayuri Yeshwant More Balaji Law College,Pune ABSTRACT In recent years, sustainability has become a key issue in the
Authored By: Sumedha Patil Balaji Law College, Pune Abstract The increased usage of various social media networks has given a
Authored By: Yatharth Soni Gurugram University 1. Abstract This article examines the inadequacy of copyright law in protecting fashion designs
The Copyright Conundrum: Legal Protection for Fashion Designs in India Read More »
Authored By: Anushka chauhan Bharati Vidyapeeth, New Delhi ABSTRACT With the advancement of technology and development, the fast fashion industry
Authored By: Garvita Kathuria Maharaja Agrasen Institute of Management Studies Abstract India’s fast fashion boom has quietly started a new
Authored By: Archita Khandelwal Narsee Monjee Institute of Management Studies Abstract Traditional Indian textile crafts such as Banarasi Silk, Kanjeevaram
Authored By: Yasser Saad Hussaini Asian Law College ABSTRACT The luxury fashion industry is built upon exclusivity, prestige, and brand
Authored By: Mrudula Kale University of Mumbai Abstract The mix of artificial intelligence and fashion design raises a significant legal
Can a Machine Be a Fashion Designer? Legal Personality Crisis in AI-Generated Fashion Read More »
