Authored By: Lebogang Motswere University of South Africa Abstract: A fashion brand’s unique look includes its logos, shapes and packaging
Authored By: Nandini Shailendrasinh Rajput. MIT- World Peace University ABSTRACT The rise of handmade fashion businesses has transformed the global
Authored By: Sneha Mulani Indore Institute of Law Abstract:- Social media didn’t just “change” fashion marketing. It flipped the table.
Authored By: Parul Panjab University ABSTRACT: Generative Artificial Intelligence is fundamentally reshaping fashion design by independently producing collections, patterns, and
COPYRIGHT AND AUTHORSHIP OF AI-GENERATED FASHION DESIGNS: A LEGAL REASSESSMENT Read More »
Authored By: Muskan Kaur St. Wilfred College of Law, Jaipur This article examines the legal framework governing the intellectual property
GAPS AND CHALLENGES IN THE COPYRIGHT PROTECTION OF FASHION DESINGNS UNDER NATIONAL LAW Read More »
Authored By: Nsindiso Makhaye Stadio Higher Education Abstract This study investigates the systemic friction between fashion as an expressive medium
Authored By: Gurveen Bains University of Leicester Abstract Artificial intelligence (AI) is increasingly transforming the fashion industry through the use
Authored By: Aditya Gautam University of Lucknow Abstract The May 2026 launch of the Audemars Piguet × Swatch “Royal Pop”
Authored By: Muhammad Mussab Javed Abstract Greenwashing is significant in the fashion sector as brands now boast ‘environmentally friendly’ items
Eco or Ego? Unmasking Greenwashing in the Fashion Industry through the Lens of Law Read More »
Authored By: Aditya giri goswami Lloyd School of Law ABSTRACT The luxury fashion market in India is burgeoning at an
Authored By: Sweekruthi S Maitri KLE Law College, Bengaluru ABSTRACT This article examines whether the existing copyright frameworks, with particular
Authored By: Mili Aggarwal Gitarattan international Business School, GGSIPU Abstract The advent of AI in the fashion industry has revolutionized
