![S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)](https://recordoflaw.in/wp-content/uploads/2026/01/Yellow-Modern-Podcast-Youtube-Thumbnail-1-1-1-scaled.png)
Authored By:Nzeakor Mmesoma Maryann Nnamdi Azikiwe University, Awka Citation: (2018) 36 TLRN 1 Supreme Court of Nigeria Name of Justices:
ATTORNEY GENERAL OF LAGOS STATE v EKO HOTELS LIMITED & ANOR (2017) Read More »
Authored By:Shahzanan Fakih Lebanese university Case Summary: Quoine Pte Ltd v B2C2 Ltd [2020] SGCA(I) 2 This case summary examines
Quoine Pte Ltd v B2C2 Ltd (2020) Read More »
Authored By:Amahle Monica Mnguni University of Zululand Case Title & Citation Jordaan and Others v Minister of Home Affairs and
Jordaan and Others v Minister of Home Affairs and Another [2025] ZACC 19 Read More »
Authored By:Shalom Manamela Noida International University INTRODUCTION Prosecutor v. Thomas Lubanga Dyilo is the first judgment to be delivered by
PROSECUTOR V. THOMAS LUBANGA DYILO (INTERNATIONAL CRIMINAL COURT, 2012) Read More »
Authored By:Sanya Ashraf Lloyd School of Law A Landmark Case on Freedom of Speech and Expression Case Citation: Romesh Thappar
ROMESH THAPPAR V. STATE OF MADRAS (1950) Read More »
Authored By: Sam S Siryon Apeejay Stya University School of Legal Studies Decided: August 13, 2015 Court: Supreme Court of
Clark vs. Clinton – Johnson et al LRSC 34 (2015) Read More »
Authored By: Habiba Khalil Royal Holloway, University of London Full Name of the Case: A and Others v Secretary of
A and Others v Secretary of State for the Home Department [2004] UKHL 56 Read More »
Authored By: Tshegofatso Mitchell Mkoki University of South Africa Citation Mothobi v Road Accident Fund [2025] ZANWHC 226 Court High
Mothobi v Road Accident Fund [2025] ZANWHC 226 Read More »
Authored By:Thejashwini S The Central Law College, Salem Case title and citation Inspector of Police, Tamilnadu vs. John David 2011 AIR
Inspector of Police, Tamilnadu vs. John David Read More »
Authored By: Kiyana Thomas Florida International University Date of judgement: May 12, 1980 Docket Number: 79-696 Judges: Decker, Moser, Cannon
Johnson v. Misericordia Community Hospital Read More »
Authored By : Eve Richardson Royal Holloway University of London Case name and citation: Meridian International Services Ltd v Richardson
Meridian International Services Ltd v Richardson and others [2008] EWCA Civ 609 Read More »
Authored By: Gregory Bosire JOMO KENYATTA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY 1. Case Title and citation Qureshi & another v
NAILA QURESHI & ANOTHER VS DR. RAFFIQUE PARKER & 2 OTHERS Read More »
