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Authored By: Anjali Kapruwan Jigyasa University, Dehradun (1)Abstract: The legal education system plays a crucial role in India, as a
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Authored By: Dua-e-Batool University of London Introduction A thriving service industry would ordinarily be expected to provide its workers with
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Authored By: Aditi Faculty of Law, University of Delhi INTRODUCTION Vicarious liability constitutes an important exception to the general rule
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Authored By: Vishwa Jyoti Campus Law Centre University of Delhi INTRODUCTION The Delhi High Court’s interim order of 24 July
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Authored By: Sonal Didwania ICFAI LAW SCHOOL, IFHE, HYDERABAD India replaced its colonial evidence statute in 2023, and with it
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Authored By: Sagar Anna Sonawane University College of Law, Osmania University, Hyderabad Abstract Artificial Intelligence has changed the way digital
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