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Authored By: Hajra Nazeera Joosab University of Kwa Zulu Natal 1. Introduction South Africa has now enjoyed more than three
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Authored By: LAYLA KAITLYN BUSSACK University of South Africa We trust algorithms to make decisions precisely because they are not
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Authored By: Emmanuel Omole University of Lagos I. INTRODUCTION In late August 2026, a Federal High Court in Lagos restrained
