Authored By: Vrinda Gupta Hari Singh Ruprah Law College, Jabalpur [M.P.] Case name:-Association for Democratic Reforms & Anr. v. Union
Association for Democratic Reforms and Another v. Union of India and Others Read More »
Authored By: Sara Jamil Punjab College Jadhav (India v. Pakistan), Judgment, I.C.J. Reports 2019, p. 418 Date of decision: July
KULBUSHAN JHADAV CASE Read More »
Authored By: Kelvin Dlamini UNISA CASE SUMMARY: KLVC v SDI and Another [2015] 1 All SA 532 (SCA) Introduction KLVC
KLVC v SDI and Another [2015] 1 All SA 532 (SCA) Read More »
Authored By: Himanshu Dhar Lloyd Law College Case Citation and Basic Information Justice K.S. Puttaswamy (Retd.) & Anr. v. Union
Justice K.S. Puttaswamy (Retd.) v. Union of India Read More »
Authored By: GRAHIT MUDGAL PARSANDI DEVI COLLEGE OF LAW, GREATER NOIDA (U.P.) CASE NAME: M.C. MEHTA VS UNION OF INDIA
M.C. MEHTA VS UNION OF INDIA Read More »
Authored By: Itisha Srivastva University of Allahabad CASE TITLE: Shalini Dharmani v. State of Himachal Pradesh & Ors COURT: Supreme
Shalini Dharmani v. State of Himachal Pradesh & Ors Read More »
Authored By: Harsh Gaur Guru Govind Singh Indraprastha University Case Citation and Basic Information Case Name: Vishaka and Others v.
Vishaka and Others v. State of Rajasthan and Others Read More »
Authored By: Agnes Reji MIT WPU Case Name: Shreya Singhal v. Union of India (2015) Citation: (2015) 5 SCC 1
Shreya Singhal v. Union of India (2015) Read More »
Authored By: Abdul Hakeem Denning Institute of Technology and Entrepreneurship Case Name: Fearn v Board of Trustees of the Tate
Fearn v Board of Trustees of the Tate Gallery Read More »
Authored By: Manvi Verma Unity Degree College, University of Lucknow Case Citation and Basic Information Case Name: Harish Rana v.
Harish Rana v. Union of India & Ors. Read More »
Authored By: Wong Yi Yan Brickfields Asia College Case Name: MIL v MON AND ANOTHER APPLICATION [2024] MLJU 403; [2024]
MIL v MON AND ANOTHER APPLICATION [2024] MLJU 403; [2024] 12MLJ 843 Read More »
Authored By: Alima Azmiya KLE Law College, Bengaluru Case Citation and Basic Information Case Name: Vanashakti v. Union of India
Vanashakti v. Union of India Read More »
