Authored By: Zulaikha Khan STADIO Higher Education Case Citation and Basic Information Full Case Name: The State v Thabo Makwanyane […]
The State v Thabo Makwanyane and Mavuso Mchunu (S v Makwanyaneand Another) Read More »
Authored By: Wade Harris Deakin University Case Name: Victorian Legal Services Commissioner v. Lennon (Legal Practice) [2024] VCAT 744 CITATION
Victorian Legal Services Commissioner v. Lennon (Legal Practice) [2024] VCAT 744 Read More »
Authored By: Roshan Gupta Shri Swami Dayal Bhatnagar Law College, Chaudhary Charan Singh University Case Citation & Basic Information Case:
Pooja Ramesh Singh v. Jammu and Kashmir Bank Ltd. & Anr. Read More »
Authored By: Thato Seoka University of South Africa Laugh It Off Promotions CC v South African Breweries International (Finance) BV
Laugh It Off Promotions CC v South African Breweries International (Finance) Read More »
Authored By: Tsakile Jubilee Makondo Unisa Case Citation and Basic Information Case name: S v Makwanyane and Another Citation: 1995
S v Makwanyane and Another Read More »
Authored By: Sinethemba Lwazi Nothando Mkhize University of South Africa Introduction The Supreme Court of Appeal’s seminal ruling in Road
Road Accident Fund v Mtati (332/2004) [2005] ZASCA 65; SA 215 (SCA): Read More »
Authored By: Ludovica Corsello Trinity College Dublin Case Citation and Basic Information Brown et al. v. Netflix, Inc. et al.,
Authored By: DIHA JOHAINUR BINTI MOHASDJONE @ MOHD JOHARI Universiti Kebangsaan Malaysia (UKM) Parties Involved: – The First Appellant: Dr.
Authored By: Ponnarasi Karmegam Government Law College, Tiruchirappalli. Affiliated to Tamil Nadu Dr. Ambedkar Law University. Introduction: Unni Krishnan v
Unni Krishnan, J.P. and Ors. Vs. State of Andhra Pradesh and Ors. Read More »
Authored By: SYIFA’ FAUZIAH BINTI FAUZI INTERNATIONAL ISLAMIC UNIVERSITY MALAYSIA 1. Introduction Noorfadilla bt Ahmad Saikin v Chayed bin Basirun
NOORFADILLA BT AHMAD SAIKIN v CHAYED BIN BASIRUN & ORS [2012] 1 MLJ 832 Read More »
Authored By: Lim Xiang Yee Multimedia University Malacca 1. Introduction Company law does not always depend on a single unusual
Sri Hartamas Development Sdn Bhd v MBf Finance Bhd Read More »
Authored By: HARSHAA A/P SELVA KUMAR UNIVERSITI KEBANGSAAN MALAYSIA (UKM) 1.0 Case Citation & Basic Information Case Name: Ahmad Faizal
Ahmad Faizal bin Mohamad Ali & Ors v Jay Shree LC Doshi. Read More »
