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Authored By: Chinweuba Ifeoma Racheal Abstract I once had an experience with a cobbler who accepted mobile transfers. And in
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Authored By: Chinweuba Ifeoma Racheal Judgment of the lords off Judicial Committee off the privy Council delivered on the 15th
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Authored By: Vaibhavi Sudhir Ratnaparkhay SNDT mumbai and Nottingham Trent University ABSTRACT The introduction of artificial intelligence in today’s world
Authored By: Ifeanyi Njoku Godfrey Okoye University INTRODUCTION The right of workers to withhold their labor remains one of the
Authored By: Swapnil Prakash Chavan Subhash Desai College of Law (Mumbai University) Introduction In the contemporary international legal order, the
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Authored By: Anne Zeline S. Caliao Cavite State University – Main Campus Introduction Throughout history, every age had a dominant
Authored By: SAKSHI TIWARI Mahatma Gandhi Kashi Vidyapith Abstract The rapid expansion of EdTech and online learning platforms has transformed
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Authored By: Deshna Mehta Shankarrao Chavan Law College Abstract Artificial Intelligence has transformed digital communication by enabling the creation of
Authored By: Rudralee College of Law for Women, AMS INTRODUCTION India’s first data privacy law, The Digital Personal Data Protection
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Authored By: Aliya Khan Newcastle University I. Introduction UEFA’s conditional boycott of FIFA competitions exposed a basic tension in global
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