Authored By: Khanyisile Simnikiwe Mguda University of South Africa (UNISA) Abbreviation AD Appellate Division Al Artificial Intelligence CJEU Court of […]
Authored By: SATHIYA S Government Law College, Villupuram Abstract The swift expansion of the Financial Technology (FinTech) industry has revolutionized
Authored By: Vaishnavi Santosh Nighute I.L.S Law College Pune India has the largest number of road deaths worldwide, with approximately
Authored By: University of East Anglia University of East Anglia ABSTRACT. Artificial Intelligence is increasingly influencing the legal profession by
Authored By: Gulici Karaaslan University of Exeter Introduction On 2 August 2024, Türkiye enacted Law No 7527,[1] amending the existing
