Authored By: Himonjyoti Parasar University Law College, Gauhati University Introduction Energy is the backbone of economic development, industrial growth, and […]
Authored By: Suhani Mehrotra Shri Ramswaroop Memorial University, Lucknow, Uttar Pradesh, India. INTRODUCTION At the core of a just legal
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Authored By: Maya Skerritt University of the West of England (UWE), Bristol Introduction The launch of the modern smartphone in
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Authored By: Prachi Singh Nims University Jaipur Rajasthan Abstract The increasing use of the internet and social media has made
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Authored By: Md. Sabbir Hossen American International University-Bangladesh (AIUB) Abstract The rapid growth of Artificial Intelligence (AI) in Bangladesh raises
Authored By: Dilen Onyango Ochieng Egerton University I. Introduction Kenya has, over the past decade, positioned itself as one of
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Authored By: Parmis Bales College Artificial intelligence systems are increasingly capable of performing tasks traditionally associated with human reasoning, including
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Authored By: Leshimita a/p Kamalezveran Brickfields Asia College (BAC), Malaysia Introduction In past years or rather for decades, the Basic
Authored By: Olerato Mokakale North West University Introductions According to Gun Free South Africa, “about 31 to 34 people are
Firearm Use: Restriction to Lawenforcement Officials and Non-Useto Civilians. Read More »
Authored By: Priyanshi Sikhwal Jai Narain Vyas University Introduction Every written Constitution faces a constitutional paradox that cannot be ignored:
Authored By: Esther Mercy Nyawira The University of Nairobi I. Introduction In June 2024, thousands of young Kenyans marched on
Authored By: Motahhareh Abedinisaniji Introduction The long-term growth of global trade has made it clear that cross-border payment systems have
