A.K. Gopalan v State of Madras
Authored By: SILLAH TEMAI MARME Parul Institute of Law, Parul University Full Case Name: A.K. Gopalan v State of Madras […]
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Vishaka and Ors vs State of Rajasthan and Ors on 13 August, 1997.
Authored By: Rajmohan Roy Jogesh Chandra Chaudhuri Law College Case Name: Vishaka and Ors vs State of Rajasthan and Ors
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Ward v McMaster 1988, IR 337, IESC 3
Authored By: Dorottya Viktoria Várkonyi Technological University of the Shannon The case of Ward v McMaster (1988) is one of
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Bhe and Others v Khayelitsha Magistrate and Others
Authored By: Azwinndini Kutama University of Fort Hare Full case name: Bhe and Others v Khayelitsha Magistrate and Others Citation:
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Donoghue v Stevenson
Authored By: Iffah Mariam UNIVERSITY OF GREATER MANCHESTER – RAK CASE CITATION and BASIC INFORMATION Donoghue v Stevenson [1932] AC
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Bhe and Others v Magistrate, Khayelitsha and Others (with Shibi v Sithole and SAHRC v President of the RSA Heard Concurrently)
Authored By: GABRIEL NGONIDZASHE ZIMUNYA UNIVERSITY OF FORT HARE CASE CITATION AND BASIC INFORMATION Case Name: Bhe and Others v
Jackson and Others v Attorney General, [2005] UKHL 56
Authored By: Myles Sager University of Hull Introduction Jackson as a case can be seen to be a war between
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Donoghue v Stevenson
Authored By: Anushka Ashwin University of Greater Manchester, RAK Campus Case Name: Donoghue v Stevenson Citation: [1932] AC 562 (HL)
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Edward Nathan Sonnenberg Inc v Judith Mary Hawarden
Authored By: Kabelo Monareng University of South Africa Full case name: Edward Nathan Sonnenberg Inc v Judith Mary Hawarden Citation:
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Shreya Singhl vs Union of India
Authored By: Khushi Tandon Bharati Vidyapeeth, New Law College, Pune Case Name- Shreya Singhl vs Union of India Case Citation-
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Perry Osagiede and Others v The State (Case No A153/2024) (Western Cape Division, Cape Town, 7 April 2026)
Authored By: MANELISI DLAMINI North West University 1. Introduction The decision in Perry Osagiede and Others v The State concerns
Association for Democratic Reforms & Anr. v. Union of India & Ors.
Authored By: Jai Singh Bisht S.S. Jain Subodh Law College, Jaipur Case Citation and Basic Information Full Case Name: Association
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