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Authored By: Aayushi Jha Maharaja Surajmal Institute Case Name: Rajnesh Vs. Respondent: Neha and Ors LANDMARK JUDGEMENT OF SUPREME COURT
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Authored By: Adriana Peric The Open University UK 1. Case Citation and Basic Information Case name: Salomon v A Salomon
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Authored By: Nontuthuko University of KwaZulu-Natal Howard College Introduction This lawsuit addresses the constitutionality of South African marriage law, specifically
Authored By: Akinsola Oluwamayowa Emmanuel University of Ibadan Case Name: DONOGHUE V STEVENSON (1932) Citation: (1932) AC 562 Court: House
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Authored By: Tshepo Joseph Seokgo University of South Africa 1. Case Citation and Basic Information S v Makwanyane and Another
Authored By: Muhammad Hasnain University of the Punjab Case CitationImran Ahmed Khan Niazi v. Mian Muhammad Nawaz Sharif, PLD 2017
Authored By: Akhona Mlandu University of Fort Hare Case Name: WOMEN’S LEGAL CENTRE TRUST V PRESIDENT OF THE REPUBLIC OF
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Authored By: Krish Gaur Apex School of Law, Apex University, Jaipur Case Name: Supriyo @ Supriya Chakraborty & Anr. v.
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Authored By: Advika Singh Faculty of Law, University of Delhi Case Name: Regina V. Dudley & Stephens Citation: (1884) 14
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Authored By: Mthokozisi University of South Africa Case: S v Makwanyane and Another Court: Constitutional Court of South Africa Year:
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Authored By: Ayushman Bhatt IMS UNISON UNIVERSITY, Dehradun Case Name: Additional District Magistrate, Jabalpur v. Shiv Kant Shukla Citation: AIR
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