Authored By: Rubijit Saha Gitarattan International Business School affiliated with GGSIPU ABSTRACT The practice of dowry persists across socioeconomic classes […]
DOWRY AS A SOCIAL EVIL IN INDIAN SOCIETY Read More »
Authored By: Natalia Monika Loboda University of law The International Football Association Board (IFAB), the autonomous entity governing the Laws
New Laws within International Football Read More »
Authored By: Phumelele Mandisa Masondo Parul University ABSTRACT SOUTH AFRICA -FORMALLY CRIMINALIZED MARITAL RAPE IN 1993 (PREVENTION OF FAMILY VIOLATION
A SHARED CRISIS OF GBV AND THE SANCTITY OF A HOME Read More »
Authored By: Gugulethu Zamashenge Nyembe University of Johannesburg Abstract The issue of child abduction is a legal and social challenge
CHILD ABDUCTION IN SOUTH AFRICA AND INTERNATIONAL LAW: A LEGAL PERSPECTIVE Read More »
Authored By: Joseph Thabo Maluleke University of Free State Abstract In South Africa’s criminal justice system, prosecutors hold considerable influence
Authored By: Lathika Sri P Government Law College Coimbatore Abstract The principle that “bail is the rule and jail is
Bail as a Rule and Jail as an Exception: A Constitutional Myth orJudicial Reality Read More »
Authored By: Nontobeko Msibi University of South Africa This article examines the evolution of plea bargaining in South Africa, exploring
Authored By: Moumita Banerjee George School of Law, Konnagar, West Bengal, India I. Abstract:- This article explores the perpetual tension
Authored By: Anam Aziz The University of Law In everyday life, people share personal information more than ever before. This
Data Protection and Data Privacy in the UK Read More »
Authored By: Andrew Musyoki Kyuli The Catholic University of Eastern Africa ABSTRACT Music remains one of the crucial sectors in
MUSIC REFORMS IN KENYA CHALLENGES AND RECOMMENDATIONS Read More »
Authored By: Shah Um E Habiba Chembur Karnataka College of Law / University of Mumbai ABSTRACT Despite India replacing its
MARITAL RAPE IN INDIA: WHY THE LAW STILL FAILS MARRIED WOMEN Read More »
Authored By: BANELE NKABINDE University Of Limpopo & University Of Johannesburg Introduction The digital economy has transformed personal information into
