Authored By: Ashley Voon Xuan Yu Brickfields Asia College Abstract Historically speaking, cultural appropriation in the fashion industry has been […]
Cultural Appropriation or Intellectual Property Protection? An Analysis Read More »
Authored By: Rashmi Bhushan Bharati vidyapeeth New Law College, Pune ABSTRACT The growing globalization of the fashion sector has led
Protection of Indigenous Textile Patterns in Global Luxury Fashion Read More »
Authored By: Urmila Biswas Department Of Law, University of Calcutta (Hazra Campus) ABSTRACT The rapid development of Generative Artificial Intelligence
Authored By: Ankita Vijay Faculty of Law, Banaras Hindu University ABSTRACT Virtual try-on tools deployed by fashion e-commerce platforms collect
Authored By: Jagriti Garg University of Birmingham ABSTRACT The world fashion and luxury industry is facing an increased threat of
Authored By: Milana.S VIT CHENNAI ABSTRACT The rise of consumer culture and economy in India have intensified with global expansion
GUARDING THE AURA: RETHINKING DILUTION DOCTRINE FOR LUXURY BRANDS IN INDIA Read More »
Authored By: Khushi Saggu Asian Law College (CCSU) Abstract Internships have become an essential part of the fashion industry, providing
Authored By: Pratyush Mahapatra Lajpat Rai Law College, Sambalpur University Abstract Fashion is being negatively impacted by artificial intelligence as
AI-Generated Fashion Designs: Ownership and Intellectual Property Challenges Read More »
Authored By: Ipshita Sharma Modern Law College ABSTRACT The rise of digitalisation of commerce in India has dramatically transformed the
Authored By: Divyanshi Shukla United University , Prayagraj ABSTRACT : The Growth of digital technologies s has led to the
Authored By: Nikita Singh Lloyd Law College ABSTRACT Artificial intelligence is no longer a distant concept in the fashion industry
The Legal Status of AI-Generated Fashion Designs: Ownership Authorship and IP Protection Read More »
Authored By: Phanuel Mahupete Marwadi University INTRODUCTION In the commercial world, corporations allocate significant budgets for dispute resolution on the
