Authored By: Mbah Justina Chinaza Nasarawa state University keffi, Nasarawa state. ABSTRACT Intellectual Property (IP) serves as a crucial driver […]
AN OUTLOOK ON THE LEGAL FRAMEWORK OF INTELLECTUAL PROPERTY INNIGERIA Read More »
Authored By: Makuachukwu Blessing Ewelukwa University of Nigeria, Nsukka Abstract: This article investigates the historical development, current legal framework, and
Authored By: Felicia Jepleting Kenyatta University INTRODUCTION In Kenya, the youth continue to be an influential force for social change.
LEGAL ALIGNMENT OF LAW ENFORCEMENT ACTIONS DURING PUBLIC ASSEMBLIES Read More »
Authored By: Daniel Adewale Tella University of Law Introduction Stop and Search (S&S) powers are designed as tools of deterrence
Authored By: Samantha Koh Zi En Malaysia’s employment law framework has undergone notable reform in recent years, reflecting a legislative
Authored By: Amorei Coetzee University of Western Cape ABSTRACT: Period poverty, defined as inadequate access to menstrual hygiene products, water,
Authored By: Shivang Verma Nehru Gram Bharati (Deemed University) Prayagraj ABSTRACT Victim Impact Statements (VIS) have become an important tool
VICTIM IMPACT STATEMENTS AND THEIR ROLE IN SENTENCING Read More »
Authored By: Lebo Naffisa Sekgobela Universi of South Africa Introduction Two sets of legislation control marriage in South Africa: the
The balance between customary and civil marriages in South Africa Read More »
Authored By: Laxita Raju Hawelikar ILS Law College , Pune Introduction The rapid advancement of artificial intelligence technology has fundamentally
Authored By: Semusi Datta Brainware University, Barasat , West Bengal ABSTRACT Environment is a very precious thing for any living
Authored By: Chukwuemeka Anointing Godwin University of Nigeria, Nsukka Introduction In general, passing off aims at protecting goodwill of businesses
Passing off in the Digital Age: Legal Challenges in E-commerce and Social media Read More »
Authored By: Zinhle Shayi University of South Africa Title Nepotism, Discrimination, and the Law. Abstract Nepotism and discrimination are pervasive
Nepotism Discrimination and the Law. Read More »
