![S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)](https://recordoflaw.in/wp-content/uploads/2026/01/Yellow-Modern-Podcast-Youtube-Thumbnail-1-1-1-scaled.png)
PLD 2011 SUPREME COURT 17
Authored By: Hamna Javed Case Title & Citation Bibi Fatima (Applicant) v. State (Human Rights Case No. 1356-P), PLD 2011 […]
PLD 2011 SUPREME COURT 17 Read More »
Bachan Singh vs State of Punjab (1980)
Authored By: Nishu Singh Meerut College, Chaudhary Charan Singh University Case Title: Bachan Singh vs State of Punjab (1980) Citation:
Bachan Singh vs State of Punjab (1980) Read More »
Cassation Case on Inheritance and Descent (Parties not fully specified)
Authored By: Liya Ayele Assefa Addis Ababa University Case Title & Citation Case Title: Cassation Case on Inheritance and Descent
Cassation Case on Inheritance and Descent (Parties not fully specified) Read More »
ATIBA INSTITUTE V COMMUNICATIONS AUTHORITY OF KENYA-Legal
Authored By: Leanne Haika Muondo UNIVERSITY OF NAIROBI COURT; High Court Of Kenya at Nairobi DATE OF JUDGEMENT; 18 JULY
ATIBA INSTITUTE V COMMUNICATIONS AUTHORITY OF KENYA-Legal Read More »
Justice K.S. Puttaswamy (Retd) And Anr. Vs Union of India and Ors. (2017) 10 SCC 1 Air 2017 SC 4161
Authored By: Manaswini Balugam AMS law college, Osmania University SUPREME COURT OF INDIA Constituted by a 9-judge constitutional bench –
Gabcíkovo–Nagymaros Project (Hungary v. Slovakia)
Authored By: Vijaya Lakshmi Chagam Pendekanti Law College, Hyderabad Case Title & Citation – Full Name : Gabcíkovo–Nagymaros Project (Hungary
Gabcíkovo–Nagymaros Project (Hungary v. Slovakia) Read More »
Naveen Kohli v. Neelu Kohli (2006) 4 SCC 558
Authored By: SOBIA NEELOFAR University of Kashmir,Kashmir Law College Case Name: Naveen Kohli v. Neelu Kohli (2006) 4 SCC 558
Naveen Kohli v. Neelu Kohli (2006) 4 SCC 558 Read More »
IN RE DELHI LAWS ACT 1912
Authored By: ARSHAD ANSARI JHARKHAND RAI UNIVERSITY CASE NAME: IN RE DELHI LAWS ACT, 1912 CITATION: AIR 1951 SC 332
IN RE DELHI LAWS ACT 1912 Read More »
MEC FOR EDUCATION KWAZULU-NATAL AND OTHERS V PILLAY 2008 (1) SA474 (CC)
Authored By: Mandisa Mthembu University of KwaZulu Natal 1.Case title and Citation MEC FOR EDUCATION, KWAZULU-NATAL AND OTHERS V PILLAY
MEC FOR EDUCATION KWAZULU-NATAL AND OTHERS V PILLAY 2008 (1) SA474 (CC) Read More »
DONOGHUE V STEVENSON [1932] AC 562
Authored By: Nurdin Hassan University of Nairobi CASE TITLE AND CITATION Case Name: Donoghue v Stevenson Citation: [1932] AC 562
DONOGHUE V STEVENSON [1932] AC 562 Read More »
Marbury v. Madison (1803)
Authored By: Deborah Okeke Nnamdi Azikwe University Title & Citation Full Name: Marbury v. Madison (1803)1 Official Citation: 5 U.S.
Marbury v. Madison (1803) Read More »
General Sani Abacha & Ors v. Chief Gani Fawehinmi (2000)
Authored By: Anoghena Ogiogwa University of Lagos CASE TITLE & CITATION Full Name of the Case(with year) :General Sani Abacha
General Sani Abacha & Ors v. Chief Gani Fawehinmi (2000) Read More »