Military and Paramilitary Activities in and againstNicaragua (Nicaragua v. United States of America)
Authored By: Betelhem Tikue Hailu Case overview Case Title: Military and Paramilitary Activities in and against Nicaragua (Nicaragua v. United […]
Montgomery v Lanarkshire Health Board [2015] UKSC 11
Authored By: Ashna Dhaliwal University of Greenwich Case Title & Citation Montgomery v Lanarkshire Health Board [2015] UKSC 11; [2015]
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DONOGHUE V STEVENSON
Authored By: Henry Nwobiarandu Tehillah Rivers State University COURT NAME: HOUSE OF LORDS APPELLATE COURT DATE OF JUDGEMENT: 26 May
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Medi-Clinic Limited v Vermeulen (504/13) [2014] ZASCA 150; 2015 (1) SA 241 (SCA) (26September 2014)
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Kamande v Judicial Service Commission [2025] KESC 48 (KLR)
Authored By: Nasinya Nairuko Letiyion CASE TITLE: Kamande v Judicial Service Commission [2025] KESC 48 (KLR) CITATION: [2025] KESC 48 (KLR) COURT NAME: Supreme Court of
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Government of the Republic of South Africa v Grootboom 2000(11) BCLR 1169 (cc)
Authored By: Phindulo Wanga Radzuma FACTS Mrs. Grootboom and several other people were left homeless and had to live in
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Judgment of the Judicial Committee of the Privy Council
Authored By: Bokang Seisane National University of Lesotho Court: Judgment of the Judicial Committee of the Privy Council Citation: (1893)
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Mayelane v Ngwenyama and Another CCT 57/12 2013 ZACC 14
Authored By: Miyelani Forget Shivambu University of Fort Hare Facts of the Case Ms. Modjadji Florah Mayelane married Mr. Hlengani
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Bharat Aluminium Co. v. Kaiser Aluminium Technical Services Inc. (BALCO Case) 2012
Authored By: Manshi Raj Usha Martin University Ranchi Jharkhand Case Title & Citation Bharat Aluminium Co. v. Kaiser Aluminium Technical
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NELISWA LUTHANDO NTSHANGASECASE SUMMARY FOR RECORD OF LAW INTERNSHIP
Authored By: Neliswa Luthando Ntshangase University of Fort Hare CASE NAME AND CITATION Qwelane V South African Human Rights Commission
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State vs Billal and Others, 52 DLR (AD) (2000) 160
Authored By: Mostafa Reza Akil Premier University Case Summary: Case Title & Citation: State vs Billal and Others, 52 DLR
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Prince v Road Accident Fund
Authored By: Lungaka Zizonke Ngewu EUDVOS Case Title & Citation Prince v Road Accident Fund (CA143/2017) [2018] ZAECGHC 20 (20
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