Authored By: Susmita Chatterjee Kolkata Police Law Institute ABSTRACT The right to privacy, though not directly mentioned in the Indian […]
RIGHT TO PRIVACY: AN EMERGING CONSTITUTIONAL RIGHT Read More »
Authored By: Adeena Hafsah Mirza Denning Law School (Affiliate Centre of the University of London) Adeena Hafsah Mirza Menstrual hygiene
Authored By: S.M. Sanjidul Islam Niloy Stamford University Bangladesh Abstract Artificial Intelligence (AI) has transformed the global digital economy by
Authored By: Kirti Upadhyaya National Forensic Sciences University, Gandhinagar Abstract Necrophilia poses distinct difficulties for India’s criminal justice system. Necrophilia
Authored By: Pragati Gupta Lucknow University Abstract Radhika Yadav’s heinous murder at the hands of her father, Deepak Yadav, transcends
THE RADHIKA YADAV MURDER CASE: A SOCIO-LEGALSTUDY OF PRIDE, PATRIARCHY, AND PREJUDICE Read More »
Authored By: Saqib Qayyum University of London Abstract: This article will discuss legal issues regarding cryptocurrencies. Particularly it will focus
Cryptocurrencies and Money Laundering Read More »
Authored By: M. Kavya Sri Kl University ABSTRACT: Artificial Intelligence (AI) has progressed to a stage where it can autonomously
ARTIFICIAL INTELLIGENCE AND COPYRIGHT LAW: THE CHALLENGE OF AUTHORSHIP Read More »
Authored By: Bharti Sharma Panjab University K.M. NANAWATI VS. STATE OF MAHARASHTRA (1962 SC) CITATION – AIR 1962 SC 605
K.M. NANAWATI VS.STATE OF MAHARASHTRA (1962 SC) Read More »
Authored By: Bharti Sharma Panjab University 1. Content Structure Assessment Strengths: Clear hierarchical organization with logical progression from preliminary overview
THE JUVENILE JUSTICE ACT, 2015 Read More »
Published On: 12th November 2025 Authored By: Kwanele Msibi University of the Western Cape INTRODUCTION South Africa’s legal framework is
International Standards Authored By: Yusuf Hamza Islamic University of Madinah Abstract This article examines the complex interaction between Shariah law,
Authored By: Shraddha Jain NMIMS School of Law The shocking Nikki Murder case involves the murder of Married woman (around
