United States v. Abduwali Abdiqadir Muse
Authored By: Ilyas Adam Hasan Case Name: Barkhad Abdi v. United States of America and Others OSCOLA Citation: Barkhad Abdi […]
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Romesh Thapper vs State of Madras
Authored By: Diksha Kashyap Asian Law College, Sector 125, Noida Title: Romesh Thapper vs. State of Madras Citation: 1950 AIR
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Centre for Child Law and Others v Media 24 Limited and Others
Authored By: Zanele Liandie Sithole University of South Africa Case Title & Citation Case Title: Centre for Child Law and
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National Director of Public Prosecutions v Jacob Zuma Official citation: ZACC 54; 2017 (1) SA 580 (CC)
Authored By: Anakho Pulumani University of Johannesburg Full name: National Director of Public Prosecutions v Jacob Zuma Official citation: ZACC
PROPERTY OWNER ASSOCIATION VS STATE OF MAHARASTRA
Authored By: Akash Deep Bharati Vidyapeeth University, New Law College, Pune, Maharashtra Case Name: PROPERTY OWNER ASSOCIATION VS STATE OF
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Military and Paramilitary Activities in and against Nicaragua (Nicaragua v. United States of America)
Authored By: Piyush Kumar South Asian University Case Title and Citation Title: Military and Paramilitary Activities in and against Nicaragua
Her Majesty the Queen v. Arthur Larry Smith
Authored By: Yadan Tilahun Haramaya University Case Summary: R v Smith (1992), [1992] 2 S.C.R. 915 Authored by Yadan Tilahun
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DONOGHUE V STEVENSON (1932) AC 562 OR (1932) UKHL 100 OR (1932) SC (HL) 31
Authored By: Jessie Okhuosi Caleb University CASE TITLE & CITATION: DONOGHUE V STEVENSON (1932) AC 562 OR (1932) UKHL 100
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Mamare Rampooana & 2 Others v First National Bank of Lesotho Ltd. (2023)
Authored By: Keneiloe Kompi National University of Lesotho Case Title & Citation Title: Mamare Rampooana & 2 Others v First
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Taiwo Aoko v Adeyeye Fagbemi and Anor (1961) ANLR 400
Authored By: Ezejide Elizabeth Nkiruka OBAFEMI AWOLOWO UNIVERSITY Taiwo Aoko v Adeyeye Fagbemi and Anor (1961) ANLR 400 The case
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S. v. Makwanyane and Another, 1995 (3) SA 391 (CC) (S. Afr.)
Authored By: Linathi Kondo University of FortHare Case Name and Citation: S. v. Makwanyane and Another, 1995 (3) SA 391
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State of Florida v. Aileen Carol Wuornos, (1992) No. 91-363-CF (Fla. 7th Cir. Ct. 1992) (U.S.)
Authored By: Iness Farrah Faculty of Juridical, Political and Social Sciences of Tunis Case Name: State of Florida v. Aileen