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Authored By: Azaa Junaid Faculty of Law, Aligarh Muslim University Abstract The doctrine of Rule of Law reposes upon the
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Authored By: Mohaman Ahmad BPP The accelerating challenge of climate change, with its far-reaching environmental, economic, and social consequences, has
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Authored By: Manya Jaiswal City Law College Abstract Marital rape is one of the most controversial questions to be discussed
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Authored By: Taranbir Singh Nancy College of Law, Samana. Affiliated with Punjabi University, Patiala. Abstract The Supreme Court of India’s
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Authored By: Kwanele Msibi University of the Western Cape INTRODUCTION On 25 May 2025, Olerato Mongale, a 30-year-old Wits student,
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Authored By: MOST. RADIA TASNIA Daffodil International University Abstract The Doctrine of Basic Structure (BSD) is a significant judicial innovation
