Authored By: Vesna Likar King’s College London Case Title, Court, Date, and Parties The case of Yegiazaryan, aka Egiazaryan v […]
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Authored By: Nina Angela Fernando Middlesex University Dubai R v Brown (1993) [1993] 2 All ER 75; [1994] 1 AC
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Authored By: Siphelele Nyovane University of Fort Hare Case Title & Citation. Masiya v Director of Public Prosecutions Pretoria (The
Authored By: Urishita Gadhok 1. Case Title & Citation Case Title: Mohori Bibee v. Dharmodas Ghose Citation: (1903) 30 Cal
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Authored By: Victoria Sejanamane University of Botswana 1. Case Title & Citation Reinhardo and Others v. Trans Okavango (Pty) Ltd
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Authored By: Nitu Kumari IIMT COLLEGE OF LAW, GREATER NOIDA 1. Case Title & Citation Full Case Name (with year):
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Authored By: Ntokozo Amahle Sikhakhane EDUVOS Case Title & Citation Full Title: S v Makwanyane and Another Citation: (CCT 3/94)
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Authored By: Muluken Adimasu Case Title & Citation Name of the Case: Ongwen case, Prosecutor (on the application of Victims)
Authored By: Prerna Shivaji Kekan New Law College, Pune Case Title, Citation & Court Title: Justice K.S. Puttaswamy (Retd.) and
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Authored By: Abel Tulu Addis Ababa University Case Title Tehras Fisehay Vs Zenebech Berihun, Federal Supreme Court of Ethiopia Cassation
Authored By: VARSHINI V S GOVERNMENT LAW COLLEGE, COIMBATORE (TNDALU) INTRODUCTION: The case of Cadila Healthcare Ltd. vs Cadila Pharmaceuticals
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Authored By: Pratyaksh Sharma Christ Deemed to be University, Delhi Ncr Introduction At the core of the Supreme Court proceedings
Navtej Singh Johar v. Union of India (2018) Read More »
