State of Punjab & Ors. v. Davinder Singh & Ors. (2024) 2024 INSC 562 (SCC Online SC 1860)
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Union of India v. Anglo Afghan Agencies
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Abdool Ridwan Firaas Ah Seek v. State of Mauritius (2023)
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Société United Docks Ltd and Others v. Government of Mauritius and Others (1985)
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R.K. Anand v. Registrar, Delhi High Court1
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Amabhungane Centre for Investigative Journalism NPC v President of the Republic of South Africa.
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JUDICIAL VIGILANCE AGAINST GENDER VIOLENCE: REVISITING VISHAKA & ORS. VS. STATE OF RAJASTHAN & ORS. (1997) SC 3011
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Mohd. Ahmed Khan vs Shah Bano Begum And Ors (1985)
Authored By: Resha Aanabh Aligarh Muslim University Equivalent Citation: 1985 AIR 945 Court Name: The Supreme Court of India Name
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Navtej Singh Johar & Ors. v. Union of India (UOI)
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X v. Principal Secretary, Health & Family Welfare Dept., Govt. of NCT of Delhi & Anr. (2022)
Authored By: SAUMYA PAL University of Lucknow Case Title & Citation X v. Principal Secretary, Health & Family Welfare Department,