Authored By: Yadlapalli Yagnyashree College of Law For Women AMS ABSTRACT In India, dowry death continues to be one of […]
DOWRY DEATHS IN INDIA: A LAW RECOGNIZED, A JUSTICE DENIED Read More »
Authored By: Vanshika Vaishalik Galgotias University ABSTRACT The Internet has revolutionized communication but it has also created new criminal opportunities,
LEGAL FRAMEWORK ADDRESSING CYBERSTALKING AND ONLINE HARASSMENT IN INDIA Read More »
Authored By: Drishti Shukla Indore Institute of Law Abstract The world of corporate growth today concentrates on M&As, which allow
Issues and Challenges of Legal Framework on Mergers and Acquisition in India Read More »
Authored By: Meheek Patri Soa National Institute Of Law Abstract: The incorporation of Artificial Intelligence (AI) within the judicial system
AI in the judiciary: Ensuring Efficiency or Compromising Fairness Read More »
Authored By: Iqara Musa Inamdar Dr. D.Y Patil Law College, Savitribai Phule Pune University. Abstract: The international legal framework governing
Authored By: Anushka Singh Amity University Lucknow Campus Abstract In today’s world companies are not merely judged on the basis
From Disclosure to Duty: The Legal Rise of ESG Compliance in India Read More »
Authored By: Mitna Gupta Institute of Law Nirma University Abstract Cultural appropriation in fashion is an urgent issue that encapsulates
Worn Without Credit: Unpacking Cultural Appropriation in Fashion Read More »
Authored By: Medha Chauhan Nirma University Abstract India’s reservation system, which was established by the constitution to elevate underprivileged castes,
RESERVATION IN INDIA: ADDRESSING CASTE INEQUITIES OR CREATING NEW DIVIDES Read More »
Authored By: Liv Hesson University of York Introduction The regulation of sexual history evidence in rape trials has long been
Authored By: Thiyagesh R IFIM LAW COLLEGE Abstract This paper examines the current landscape of artificial intelligence (AI) regulation in
Regulation of Artificial Intelligence in India Read More »
Authored By: Shreeya Vaish S.S. Khanna Girls’ Degree College, University of Allahabad Abstract The increasing integration of artificial intelligence (AI)
CAN MACHINES COMMIT CRIMES? RETHINKING MENS REA IN THE AGE OF AI Read More »
Authored By: Ikkshita Singh Chajju Ram Law College, Hisar Abstract India’s criminal justice system is undergoing scrutiny for being outdated,
Reforming the Criminal Justice System in India: Challenges and the Way Forward Read More »
