Enrica Lexie Incident (Italy V. India)
Authored By: PURNASRI BS Symbiosis Law School, Nagpur Case Name: Enrica Lexie Incident (Italy V. India) Court: Permanent Court Of […]
Enrica Lexie Incident (Italy V. India) Read More »
Authored By: PURNASRI BS Symbiosis Law School, Nagpur Case Name: Enrica Lexie Incident (Italy V. India) Court: Permanent Court Of […]
Enrica Lexie Incident (Italy V. India) Read More »
Authored By: Saurabh Das SDSM law college (mumbai university) Case Name: Sicpa India Ltd. v. Shri Manas Pratim Deb Court: High
Sicpa India Ltd. v. Shri Manas Pratim Deb Read More »
Authored By: Ipek Vatansever This is a case summary of the criminal trial and sentencing of Wayne Couzens, a former
Authored By: Pratik Parashar Chanakya National Law University, Patna Case Title: Vijay Madanlal Choudhary v. Union of India, (2022) 10
Vijay Madanlal Choudhary v. Union of India, (2022) 10 SCC Read More »
Authored By: Soumali Chatterjee Calcutta University Case Name: CCI v. Steel Authority of India Ltd. Court: The Supreme Court of
CCI v. Steel Authority of India Ltd. Read More »
Authored By: Hantian Zhang University of Manchester Case Name: R v Broughton Court: Court of Appeal (Criminal Division) Date: 8.2020