Evaluating Non-Fatal Offences Against the Person: Legal Frameworks, Challenges, and Reform
Published On: 10th October, 2024 Authored By: Mehak Mustafa City St Georges University of London Abstract The focus of this […]
Right to Fair and Humane Treatment
Published On: 8 Oct, 2024 Authored By: Summaiya khan Balaji Law College Abstract The right to fair and humane treatment
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The Human Crush: A comprehensive analysis of the stampede epidemic in India
Published On: 8 Oct, 2024 Authored By: Divyanjali Vudipi Birla Global University Introduction A sudden, wild, and vigorous rush, known
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The Importance of ESG Criteria in Corporate Law
Published On: 6 Oct, 2024 Authored By: Tanmeet Singh Sachdeva University of Surrey Abstract This article looks into the growing
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