Animal protection rights in India
Published On: 16 Sep, 2024 Authored By: Purvi Goyal Jagran Lakecity University , Bhopal Abstract This article provides a deep […]
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Balancing Diverse Legal Traditions: The Intersection of Personal Laws and The Pursuit of a Uniform Civil Code
Published On: 12 Sep, 2024 Authored By: Dhruv Shrivastava Prestige Institute of Management and Research, Gwalior ABSTRACT This article delves
Donoghue v. Stevenson
Published On: 12 Sep, 2024 Authored By: Dhruv Shrivastava Prestige Institute of Management and Research, Gwalior Case Name: Donoghue v.
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Digital piracy and copyright enforcement: Approaches to tackling online infringement
Published On: 12 Sep, 2024 Authored By: Vidhi Thadeshwar Mumbai University ABSTRACT: This is a serious issue in digital piracy
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K.M. Nanavati v. State of Maharashtra
Published On: 12 Sep, 2024 Authored By: Vidhi Thadeshwar Mumbai University CASE TITLE AND CITATION Case Name: K.M. Nanavati v.
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Indra Sarma v. V.K.V.Sarma
Published On: 8 Sep, 2024 Authored By: Purvi Goyal Jagran Lakecity University , Bhopal Case Title and Citation Case Name:
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Data Privacy and Cyber Securities Law
Published On: 5 Sep, 2024 Authored By: Vidhi Thadeshwar Mumbai University Abstract Since the beginning of the 21st century, there
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