Unheard and Unseen: The Legal Silence Around Male Victims of Domestic Violence – A Call for Gender-Inclusive Reform

Unheard and Unseen: The Legal Silence Around Male Victims of Domestic Violence – A Call for Gender-Inclusive Reform

Authored By: Ayushi Shreya Bennett University Abstract Within India, domestic violence (DV) is a serious gender-biased issue-mostly in favor of […]

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