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Authored By: Aditi Abhinav Dass Bhagat Phool Singh Mahila Vishwavidyalaya Introduction Case summaries are an essential tool in legal education
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Authored By: PRECIOUS INIOLUWA ADEDOKUN GRADUATE-OBAFEMI AWOLOWO UNIVERSITY, ILE-IFE, OSUN STATE, NIGERIA CASE NAME: Smith v. Baker & Sons COURT:
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Authored By: Sradha Ramachandran Calicut University Case Name: Justice K.S. Puttaswamy (Retd.) & Anr. vs. Union of India & Ors.
Authored By: Muhammad Daniyal Qureshi University of London CASE: TAYLOR FASHIONS LTD v LIVERPOOL VICTORIA TRUSTEES LTD [1982] QB 133
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Authored By: Shirley Gao SOAS University of London Court Name & Bench: House of Lords (Scotland) Name of the Court:
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Authored By: Gold Mmasinachi Nwanganga University of Abuja, Nigeria Case Name: DONOGHUE V. STEVENSON (1932) AC 562 HOUSE OF LORDS,
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Authored By: Anazor-Chukwuka Adaobi Favour Nnamdi Azikiwe University Awka, Anambra State, Nigeria Case Title and Citation Case Title: Fawehinmi v
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Authored By: Abdulhameed Sumayyah Adenike Fountain University, Osogbo, Osun State, Nigeria. Case Title & Citation Salomon v. Salomon & Co.
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Authored By: Sangeeta Rayat Bahra University Introduction The Supreme Court’s judgment in Vishaka v. State of Rajasthan (AIR 1997 SC
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