EBO & ANOR v. OKEKE & ORS (2019) LCN/13449 (CA):
Authored By: Eunice Dyep Bulus Philomath University Abuja This case was initially heard at the Federal High Court, Awka, Anambra […]
EBO & ANOR v. OKEKE & ORS (2019) LCN/13449 (CA): Read More »
S V MAKWANEAND ANOTHER(CTT 3/94) [1995] ZACC 3; 1995 (3)SA 391 (CC)
Authored By: Sekoati David Tiiba S V MAKWANE AND ANOTHER (CTT 3/94) [1995] ZACC 3; 1995 (3) SA 391 (CC)
S V MAKWANEAND ANOTHER(CTT 3/94) [1995] ZACC 3; 1995 (3)SA 391 (CC) Read More »
K.L. v. Peru, Communication No. 1153/2003,U.N. Doc. CCPR/C/85/D/1153/2003 (2005)
Authored By: Meer Joheb University of Asia Pacific Case Title and Citation K.L. v. Peru, Communication No. 1153/2003, U.N. Doc.
K.L. v. Peru, Communication No. 1153/2003,U.N. Doc. CCPR/C/85/D/1153/2003 (2005) Read More »
Panama Refining CO. v. Ryan
Authored By: Shagufta Chowdhury Adrita East West University Case Name: Panama Refining Co. v. Ryan 293 U.S. 388 (1935) Summary
Panama Refining CO. v. Ryan Read More »
Amanuel Adise v. Public Prosecutor of the Southern Nations, Nationalities and Peoples’ Regional Government
Authored By: Henok Yisma Addis Ababa University Amanuel Adise v. Public Prosecutor of the Southern Nations, Nationalities and Peoples’ Regional
USS Graphics (Pty) Ltd and Others v Urban Print Factory (Pty) Ltd and Others (2023)
Authored By: Botlenyana Thabile Ntseo University of South Africa Case Name: USS Graphics (Pty) Ltd and Others v Urban Print
USS Graphics (Pty) Ltd and Others v Urban Print Factory (Pty) Ltd and Others (2023) Read More »
S v Makwanyane and Another
Authored By: Vuyokazi Jako Cape Peninsula University of Technology INTRODUCTION The case of S v Makwanyane and Another is a landmark 1995
S v Makwanyane and Another Read More »
Government of the Republic of South Africa and Others v Irene Grootboom and Others (2000)
Authored By: SIFISO MDATYULWA UNIVERSITY OF FORT HARE Case Title & Citation Full Name: Government of the Republic of South
Nhlapo v Zimu (2016/8478) [2017] ZAGPJHC 236 (1 September 2017)
Authored By: Mihlali Nguzo Cape Peninsula University of Technology CASE TITLE AND CITATION: Nhlapo v Zimu (2016/8478) [2017] ZAGPJHC 236
Nhlapo v Zimu (2016/8478) [2017] ZAGPJHC 236 (1 September 2017) Read More »
Aruna Ram Chandra Shanbaug V. Union of India and Others (20 11 )
Authored By: Bhavika Bhalgat MMM’s Shankarrao Chavan Law College Pune 1. Content Structure Assessment Strengths: Clear organizational structure with distinct
Aruna Ram Chandra Shanbaug V. Union of India and Others (20 11 ) Read More »
NAVTEJ SINGH JOHAR V UNION OF INDIA
Authored By: Hitaishi Subhash Sawant KES. Shri. Jayantilal H. Patel Law College CASE NAME NAVTEJ SINGH JOHAR CITATION AIR
NAVTEJ SINGH JOHAR V UNION OF INDIA Read More »
FEDERAL REPUBLIC OF NIGERIA V. CHARLES AKAEZE (2024)
Authored By: Ambali Dorcas Toluwanimi McPherson University 1.0. CASE TITLE AND CITATION Federal Republic of Nigeria v. Charles Akaeze (2024)
FEDERAL REPUBLIC OF NIGERIA V. CHARLES AKAEZE (2024) Read More »