record of law

Iki Putra bin Mubarrak v Kerajaan Negeri Selangor [2020] 4 MLJ 213.  Federal Court, Malaysia. 

/ Case Summaries

Authored By: NUR AMIRA FARHANA BINTI ISMAIL ISLAMIC SCIENCE UNIVERSITY OF MALAYSIA Introduction  Facts  On 21 August 2019, the Chief […]

Iki Putra bin Mubarrak v Kerajaan Negeri Selangor [2020] 4 MLJ 213.  Federal Court, Malaysia.  Read More »