Climate Change Litigation in Nigeria: Prospects and Challenges in Holding Polluters Accountable

Climate Change Litigation in Nigeria: Prospects and Challenges in Holding Polluters Accountable

/ Legal Articles

Authored By: Chinweze Abraham Chinedu University of Nigeria Nsukka INTRODUCTION Global warming, extreme weather, and displacement from the environment are no […]

Climate Change Litigation in Nigeria: Prospects and Challenges in Holding Polluters Accountable Read More »