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CENTER FOR HUMAN RIGHTS AND OTHERS V. UNITED REPUBLIC OF TANZANIA (APPLICATION NO. 019/2018) [2025] AfCHPR 4 (5 FEBRUARY 2025)

Authored By: Cynthia Nwamaka Ibor Ebonyi State University, Nigeria. INTRODUCTION The Applicants in this matter are the Centre for Human […]

CENTER FOR HUMAN RIGHTS AND OTHERS V. UNITED REPUBLIC OF TANZANIA (APPLICATION NO. 019/2018) [2025] AfCHPR 4 (5 FEBRUARY 2025) Read More »