Balancing Privacy and Law Enforcement in South Africa: A Critical Analysis of Section 54 of the Cybercrimes Act 19 of 2020

Authored By: Ntando Madonsela North West University Abstract:   This article critically analyses Section 54 of the Cybercrimes Act 19 of […]

Authored By: Ntando Madonsela North West University Abstract:   This article critically analyses Section 54 of the Cybercrimes Act 19 of