Case Summaries

WHITE INDUSTRIES AUSTRALIA LTD VS REPUBLIC OF INDIA, FINAL AWARD, IIC 529 (2011), 30TH NOVEMBER 2011, ARBITRATION

Authored By: Dewanshi Bhatt Bennett University INTRODUCTION The goal of this research paper is to better understand how investment arbitration […]

WHITE INDUSTRIES AUSTRALIA LTD VS REPUBLIC OF INDIA, FINAL AWARD, IIC 529 (2011), 30TH NOVEMBER 2011, ARBITRATION Read More »