Regulating AI and the Internet in India: Challenges of Deepfakes and Personality Rights, Comparative Perspectives, and the Road to Reform

Regulating AI and the Internet in India: Challenges of Deepfakes and Personality Rights, Comparative Perspectives, and the Road to Reform

Authored By: Kumkum Mahzabin London College of Legal Studies (South) Abstract Artificial intelligence and internet technologies have transformed the Indian […]

Regulating AI and the Internet in India: Challenges of Deepfakes and Personality Rights, Comparative Perspectives, and the Road to Reform Read More »