Case Summaries

Mohammed Ahmed Khan Vs Shah Bano Begum & Ors AIR 1985 SC 945, 1985(1) SCALE 767, 1985(3) SCR 844, & 1985(2) SCC 556

Authored By: Meheek Patri Soa National Institute Of Law Court Name & Bench & Date of Judgement: The judgment was […]

Mohammed Ahmed Khan Vs Shah Bano Begum & Ors AIR 1985 SC 945, 1985(1) SCALE 767, 1985(3) SCR 844, & 1985(2) SCC 556 Read More »